Madras High Court
Medical Lab Technicians (Cmlt) ... vs The Government Of Tamil Nadu on 6 December, 2024
Author: Battu Devanand
Bench: Battu Devanand
W.P. No. 24918 of 2018
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 06.12.2024
CORAM
THE HONOURABLE MR.JUSTICE BATTU DEVANAND
W.P. No. 24918 of 2018
and
W.M.P. Nos. 28948, 28949, 28950 & 28951 of 2018
Medical Lab Technicians (CMLT) Development Association,
(Maruthuva Aaivaga Nutpanar Munnatra Sangam),
(Regn. No.1/2009),
having registered office at
No.13, Veeran Street, Thirumangalam,
Madurai – 625 706,
Rep., by its Secretary, K.S. Wilson David ... Petitioner
Vs.
1.The Government of Tamil Nadu,
Rep., by Secretary to the
Health and Family Welfare Department,
Secretariat, Fort St. George,
Chennai – 600 009.
2.The Medical Services Recruitment Board,
Rep., by its Member Secretary,
7th Floor, DMS Buildings,
359, Anna Salai, Teynampet,
Chennai – 600 006.
3.The Director of Medical Education,
162, EVR Periyar Salai,
Kilpauk, Chennai – 600 010.
4.The Director of Medical and Rural Health Services,
361, DMS Complex, Anna Sali, Chennai – 600 006.
https://www.mhc.tn.gov.in/judis
1/4
W.P. No. 24918 of 2018
5.The Director,
King Institute of Preventive Medicine & Research,
Guindy, Chennai – 600 032. ... Respondents
Writ petition is filed under Article 226 of the Constitution of India for issuance
of a Writ of Certiorari, to call for the records pertaining to the impugned
G.O.Ms.No.331 of Health and Family Welfare (C2) Department, dated 05.11.2015
issued by the first respondent and quash the same.
For Petitioner : Mr. M. Ganesh
for Ms. M. Arulmangai
For Respondents : Mr. K. Tippusultan,
Government Advocate for RR1, 3, 4 & 5
Mr. Murugavel for R2
ORDER
Learned counsel for the petitioner submits that in view of the subsequent developments happened during the pendency of this writ petition, it has become infructuous and sought to dismiss the writ petition as infructuous.
2. Accordingly, this Writ Petition is dismissed as infructuous.
3. Consequently, connected miscellaneous petitions are closed. There shall be no order as to costs.
06.12.2024 Index :Yes/No Neutral Citation :Yes/No AT https://www.mhc.tn.gov.in/judis 2/4 W.P. No. 24918 of 2018 To
1.The Secretary, Government of Tamil Nadu, Health and Family Welfare Department, Secretariat, Fort St. George, Chennai – 600 009.
2.The Member Secretary, Medical Services Recruitment Board, 7th Floor, DMS Buildings, 359, Anna Salai, Teynampet, Chennai – 600 006.
3.The Director of Medical Education, 162, EVR Periyar Salai, Kilpauk, Chennai – 600 010.
4.The Director of Medical and Rural Health Services, 361, DMS Complex, Anna Sali, Chennai – 600 006.
5.The Director, King Institute of Preventive Medicine & Research, Guindy, Chennai – 600 032.
https://www.mhc.tn.gov.in/judis 3/4 W.P. No. 24918 of 2018 BATTU DEVANAND, J.
AT W.P. No. 24918 of 2018 and W.M.P. Nos. 28948, 28949, 28950 & 28951 of 2018 06.12.2024 https://www.mhc.tn.gov.in/judis 4/4