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Madras High Court

Medical Lab Technicians (Cmlt) ... vs The Government Of Tamil Nadu on 6 December, 2024

Author: Battu Devanand

Bench: Battu Devanand

                                                                                W.P. No. 24918 of 2018


                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 06.12.2024

                                                     CORAM

                             THE HONOURABLE MR.JUSTICE BATTU DEVANAND

                                              W.P. No. 24918 of 2018
                                                        and
                                  W.M.P. Nos. 28948, 28949, 28950 & 28951 of 2018

            Medical Lab Technicians (CMLT) Development Association,
            (Maruthuva Aaivaga Nutpanar Munnatra Sangam),
            (Regn. No.1/2009),
            having registered office at
            No.13, Veeran Street, Thirumangalam,
            Madurai – 625 706,
            Rep., by its Secretary, K.S. Wilson David                               ... Petitioner

                                                        Vs.

            1.The Government of Tamil Nadu,
              Rep., by Secretary to the
              Health and Family Welfare Department,
              Secretariat, Fort St. George,
              Chennai – 600 009.

            2.The Medical Services Recruitment Board,
              Rep., by its Member Secretary,
              7th Floor, DMS Buildings,
              359, Anna Salai, Teynampet,
              Chennai – 600 006.

            3.The Director of Medical Education,
              162, EVR Periyar Salai,
              Kilpauk, Chennai – 600 010.

            4.The Director of Medical and Rural Health Services,
              361, DMS Complex, Anna Sali, Chennai – 600 006.
https://www.mhc.tn.gov.in/judis


            1/4
                                                                                        W.P. No. 24918 of 2018

            5.The Director,
              King Institute of Preventive Medicine & Research,
              Guindy, Chennai – 600 032.                                                  ... Respondents
                      Writ petition is filed under Article 226 of the Constitution of India for issuance
            of a Writ of Certiorari, to call for the records pertaining to the impugned
            G.O.Ms.No.331 of Health and Family Welfare (C2) Department, dated 05.11.2015
            issued by the first respondent and quash the same.
                                  For Petitioner  : Mr. M. Ganesh
                                                    for Ms. M. Arulmangai
                                  For Respondents : Mr. K. Tippusultan,
                                                    Government Advocate for RR1, 3, 4 & 5
                                                    Mr. Murugavel for R2

                                                       ORDER

Learned counsel for the petitioner submits that in view of the subsequent developments happened during the pendency of this writ petition, it has become infructuous and sought to dismiss the writ petition as infructuous.

2. Accordingly, this Writ Petition is dismissed as infructuous.

3. Consequently, connected miscellaneous petitions are closed. There shall be no order as to costs.

06.12.2024 Index :Yes/No Neutral Citation :Yes/No AT https://www.mhc.tn.gov.in/judis 2/4 W.P. No. 24918 of 2018 To

1.The Secretary, Government of Tamil Nadu, Health and Family Welfare Department, Secretariat, Fort St. George, Chennai – 600 009.

2.The Member Secretary, Medical Services Recruitment Board, 7th Floor, DMS Buildings, 359, Anna Salai, Teynampet, Chennai – 600 006.

3.The Director of Medical Education, 162, EVR Periyar Salai, Kilpauk, Chennai – 600 010.

4.The Director of Medical and Rural Health Services, 361, DMS Complex, Anna Sali, Chennai – 600 006.

5.The Director, King Institute of Preventive Medicine & Research, Guindy, Chennai – 600 032.

https://www.mhc.tn.gov.in/judis 3/4 W.P. No. 24918 of 2018 BATTU DEVANAND, J.

AT W.P. No. 24918 of 2018 and W.M.P. Nos. 28948, 28949, 28950 & 28951 of 2018 06.12.2024 https://www.mhc.tn.gov.in/judis 4/4