Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 209E] [Entire Act]

State of West Bengal - Subsection

Section 209E(2) in The Calcutta Municipal Corporation Act, 1980

(2)The ticket as aforesaid shall be obtained from the Corporation on payment of a fee of rupees five for each half-year on submission of an application along with two passport size photographs of the driver or the puller.