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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Kerala - Subsection

Section 46(2)(e) in Kerala Agricultural University Act, 1971

(e)To make recommendations to the Executive Committee on all proposals involving expenditure for which no provision has been made in the budget or which involve expenditure in excess of the amount provided in the budget.