Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(4) in The Madurai City Municipal Corporation (Duty on Transfer of Property) Rules, 1988 (4)In calculating the net amount payable to each local authority, the net amount should be rounded to the nearest rupee.
