Rajasthan High Court - Jodhpur
Smt Neetu vs Rajendra Kumar Prajapat @ Raj And Ors on 16 August, 2018
Author: Manoj Kumar Garg
Bench: Manoj Kumar Garg
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Criminal Revision No. 599/2018
Smt Neetu
----Petitioner
Versus
Rajendra Kumar Prajapat @ Raj And Ors.
----Respondent
For Petitioner(s) : Mr. Haider Agha
For Respondent(s) : Mr. Kshitiz Arha
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment / Order 16/08/2018 Mr. Kshitiz Arha, Advocate appears for respondent No.2 and seeks time.
Put up on 30.08.2018, as prayed. Name of Mr. Kshitiz Arha be shown in the cause list as counsel for the respondent No.2.
(MANOJ KUMAR GARG),J Ms/-110 Powered by TCPDF (www.tcpdf.org)