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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(1)(a) in The Bombay land Acquisition Officers Proceedings Validation Act, 1949

(a)all notices given, inquiries held, disputes decided, orders taken or made, awards made and all acts done before the said date by the Special Officers purporting to act as the Collectors under the said Act, in respect of the said lands;