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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 2(54) in The Andaman and Nicobar Islands Excise Regulation, 2012

(54)''toddy and tari" means fermented or unfermented juice drawn from a coconut, palmyra, date or any other kind of palm tree;