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[Cites 0, Cited by 0] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(6) in The Delhi Agricultural Produce Marketing (Maintenance, Management, Regulating of Vehicular Traffic and Conditions of use) Rules, 2000

(6)No trader shall keep any building or trading premises in the market area without providing adequate fire-fighting equipment in the shop premises as may be prescribed by the marketing committee from time to time.