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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Maharashtra - Subsection

Section 57(1) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(1)He shall initiate, plan, organise and implement all extension education programmes and activities in consultation with the Director, of Instruction, Director of Research, Deans, Associate Deans, Principals of Colleges and Heads of Departments.