Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act] State of Rajasthan - Subsection Section 12(5)(a) in Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010 (a)violating the undertaking given under sub-clause (g) of clause (ii) of sub-section (1) of Section 11; or