Rajasthan High Court - Jodhpur
Sonu Sikhwal vs Narayan Sukhwal on 29 August, 2018
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Transfer Appl. No. 150/2018
Sonu Sikhwal W/o Shri Narayan Sukhwal, Aged About 28 Years,
D/o Shri Shyam Sunder Sikhwal, B/c Sikhwal, R/o Ward No. 17,
Tehsil - Ajeetgarh, District Sikar
----Petitioner
Versus
Narayan Sukhwal S/o Shri Tulsi Ram Sukhwal, B/c Sukhwal -
Brahmin, R/o House No. 8, Ganesh Ghati, Panduvadi, Gadiya
Devra, Inside Chandpol, Udaipur.
----Respondent
For Petitioner(s) : Mr. S.L. Jain.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 29/08/2018 Issue notice. Issue notice of stay application also. Both are made returnable within a period of four weeks. In the meanwhile and until further orders, further proceedings in Case No.155/2018 pending before Family Court, Udaipur shall remain stayed.
(ARUN BHANSALI),J Rm/401 Powered by TCPDF (www.tcpdf.org)