Himachal Pradesh High Court
State Of H.P. vs . Bakshi Ram & Ors. on 23 October, 2024
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
State of H.P. vs. Bakshi Ram & Ors.
CMP(M) No. 1651 of 2024.
23.10.2024 Present: Ms. Priyanka Chauhan, Deputy Advocate General, for the applicant/appellant.
Issue notice to the respondents, returnable for 27th November, 2024 on taking steps within three days.
(Tarlok Singh Chauhan) Acting Chief Justice (Satyen Vaidya) Judge.
23rd October, 2024.
(jai)