Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Goa - Section

Section 13 in The Goa Labour Welfare Fund Rules, 1990

13. Mode of Payment.

- All payments from the fund amounting to-
(a)less than Rs. 50/- may be made in cash;
(b)Rs. 50/- or more shall be made by cheque issued by the Secretary:
Provided that the Board may, in any particular case for special reasons, authorise such payment also in cash.