Section 23(2) in Sanskrit College and University, West Bengal Act, 2015
(2)Each Faculty Council for Post-graduate and Undergraduate Studies shall consist of the following members:-(i)the Vice-Chancellor - Chairman;(ii)the Dean of the Faculty Council concerned;(iii)the Head or Heads of the Department or Departments concerned, if any;(iv)the Professor or Professors of the Department or Departments concerned, if any;(v)five teachers of the University, other than Professors belonging to the Faculty Councils concerned, to be elected by such teachers from amongst themselves;(vi)not more than three persons having special knowledge in the subject or subjects concerned nominated by the Vice-Chancellor from a panel of six persons recommended by the Governing Board,(vii)the Faculty Council concerned may co-opt such Dean or Deans from any other faculty Council as it may consider necessary.
