Section 32(2)(a) in The Bihar and Orissa Medical Act, 1916

[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Bihar - Subsection

Section 32(2)(a) in The Bihar and Orissa Medical Act, 1916

(a)the particulars specified in Clauses (a) to (c) of sub-section (1), in the manner therein laid down, in regard to the persons whose names have been entered in the register during the year to which such supplementary list appertains, and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Bihar - Subsection

Section 32(2)(a) in The Bihar and Orissa Medical Act, 1916