Central Information Commission
Mramit Kumar Shrivastava vs Department Of Posts on 15 July, 2016
CENTRAL INFORMATION COMMISSION
Club Building (Near Post Office)
Old JNU Campus, New Delhi - 110067
Tel: +91-11-26101592
File No. CIC/BS/A/2015/000939/10823
15 July 2016
Relevant Facts emerging from the Appeal:
Appellant : Mr. Amit Kumar Shrivastava,
R/o - 4/21, Vishesh Khand,
Gomti Nagar, Lucknow - 226010.
(U.P.)
Respondent : CPIO / Accounts Officer,
Department of Post,
Central Excellence in Postal Technology,
Mysore - 570010
CPIO/ Section Officer (Postal),
Department of Post,
Mail Business (Development & Operation)
Division,
Dak Bhawan, Sansad Marg,
New Delhi - 110001
RTI application filed on : 06/08/2014
PIO replied on : 16/09/2014
First appeal filed on : 26/11/2014
First Appellate Authority order : 13/01/2015
Second Appeal dated : 22/04/2015
Information sought:
The appellant pressed for information on query no. 2,5,6,7 of the RTI application (2) In how many days the details of registered mail tracking is made available on website http://www.indiapost.gov.in/Tracking.aspx ?
(5)Provide the copies of directions/orders/circulars etc issued by the Indian Postal Department, Min. of Comm. & IT, Govt. of India regarding availability of registered mail tracking details on website http://www.indiapost.gov.in/Tracking.aspx (6) Provide the copies of directions/orders/circulars etc issued by the Indian Postal Department, Min. of Comm. & IT, Govt. of India regarding tracking details on website http://www.indiapost.gov.in/Tracking.aspx (7) What measures have been taken by Indian Postal department for making tracking service reliable and smooth?
Grounds for the Second Appeal:
The CPIO has not provided the desired information.Page 1 of 2
Relevant Facts emerging during Hearing:
The following were present Appellant: Mr. Amit Kumar Srivastava through VC Respondent: Mr. D S Singhal CPIO The applicant stated that except for speed post no other item like international mail, E-MO, registered mail, express parcel, E-VPP are available for tracking on the postal department's website and he wants to the exact position in the matter. He also requested for link where the items can be tracked. The CPIO stated that he will go through the records and provide the information.
Decision notice:
As stated by the CPIO he should provide the information as requested above by the applicant, within 15 days from the date of receipt of this order.
The appeal is disposed of accordingly.
BASANT SETH Information Commissioner Authenticated true copy:
(R. L. Gupta) Dy. Registrar/Designated Officer Page 2 of 2