Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 39 in The Maharashtra Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2005 39. Billing and payment of charges. - 39.1 Billing and payment of charges shall be done on a monthly basis.
