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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Punjab - Subsection

Section 34(2)(i) in The Punjab Backward Classes Land Development and Finance Corporation Act, 1976

(i)the classification of the members of Backward Classes on the basis of their income for the purpose of granting them loans and other concessions under this Act;