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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(d) in The M.P. Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969

(d)"forest produce" means [[Kastha] [Substituted by M.P. Act No. 28 of 1983 (w.e.f. 15-9-1983).] of any of the species specified in clause (o)], [Bamboos of all species] [Inserted by M.P. Act No. 5 of 1974 (w.e.f. 8-11-1973).], Khair Catechu (Katha), Catechin (Cutch), Kulu gum, Dhawara gum, Khair gum, Babool gum, Sal resin, Salai resin (Cheed gum), Rosha grass, Rosha grass oil, Lac in all forms, Shellac, Mahua flowers, Tori or Gulli (Mahua seeds), Chironji Gulhli, Chironji, [sal seeds] [Inserted by M.P. Act No. 7 of 1975 (w.e.f. 5-5-1975).], Harra and Kacharia, Mahul leaves and Mahul bark and phool-bahari grass or phool bahari;