Bombay High Court
Igm Shipping Private Limited Through ... vs Royal Flooring International Through ... on 15 January, 2024
Author: Bharati Dangre
Bench: Bharati Dangre
(33)arbapl--27623-2023.doc
rajshree
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPLICATION (L) NO.27623 OF 2023
IGM Shipping Pvt. Ltd. ] .. Applicant
vs.
Royal Flooring International ] .. Respondent
Ms.Anjali Joshi i/b Atif Shaikh for the Applicant.
CORAM : BHARATI DANGRE, J DATE : 15th January, 2024.
P.C. Issue notice to the Respondent, by making the same returnable on 21.02.2024. Hamdast granted. Private service of notice is permitted including via Email.
[BHARATI DANGRE, J] 1/1 ::: Uploaded on - 17/01/2024 ::: Downloaded on - 17/01/2024 22:28:31 :::