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State of Goa - Section

Section 17 in The Goa Fruit and Ornamental Plant Nurseries (Regulation) Act, 1995

17. Cognizance of offence.

- No Court shall take cognizance of any offence punishable under this Act except on the report in writing of the facts constituting such offence made by the competent authority or any officer authorised by the Government in this behalf.