Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] Union of India - Subsection Section 81(g) in The Indian Post Office Rules, 1933 (g)where the insured article contains government currency notes, bank notes, gold coin or bullion or any combination of these, both and has not been insured for the actual value of the contents;
