Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 135 in Bihar Board's Miscellaneous Rules, 1958 135. to 146. - Rules 135 to 146 deleted vide C.S. No. 48 dated 12.3.1957.Chapter-VIII Ministerial and Non-Gazetted Officers
