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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(1) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(1)The academic activities at the Institute shall be instituted under the following faculties of study:
(a)Faculty of Engineering and Technology;
(b)Faculty of Management Studies;
(c)Faculty of Applied Sciences and Humanities; and
(d)Any other faculties as approved by the Board.