Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 331P] [Entire Act] Union of India - Subsection Section 331P(2) in Rules of Procedure and Conduct of Business in Lok Sabha (2)to examine the measures taken by the Union Government to secure for women equality, status and dignity in all matters;