Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(12) in The Gujarat Special Economic Zone Act, 2004

(12)Determining the charges for infrastructural facilities, amenities and services provided by the Developer.