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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Rajasthan - Subsection

Section 80(4) in The Rajasthan Municipalities Accounts Rules, 1963

(4)The accounts of temporary advances shall be closed quarterly when the outstanding balances shall be brought forward and the register laid before the Chairman or Executive Officer for examination and orders in regard to over due items.