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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(7) in The Gujarat Secondary and Higher Secondary Education Act, 1972

(7)to prescribe conditions to be fulfilled by the manager of a secondary school [or higher secondary school] [These words inserted by Gujarat 14 of 2002, dated 6th April, 2002.] for getting the school registered;