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[Cites 0, Cited by 0] [Section 135] [Entire Act]

Union of India - Subsection

Section 135(9) in The Coal Mines Regulations, 2011

(9)The stage or working platform referred to in sub-regulation (7) shall have proper approachway to and from the stage or platform for the persons to ascend or descend, as well as the fencing to prevent such falls.