Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(22) in The Aryabhatta Knowledge University Act, 2008 (22)To evolve a mechanism for securing accountability of the teachers and other employees working for the University, and for the Affiliated Colleges or Institutions;
