Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 53] [Entire Act] Union of India - Subsection Section 53(4) in The Companies Act, 1956 (4)A document may be served by the company on the joint-holders of a share by serving it on the joint-holder named first in the register in respect of the share.
