Section 16(5) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015
(5)where a witness is produced by any party before the Council he will be first examined by the Party producing him, and then cross-examined by the adverse party and then re-examined by the party producing him. The Council may decline to admit in evidence any declaration where the declarant is not present for, or declines to submit to, cross-examination;
