Supreme Court - Daily Orders
Kavita Thokal vs Central Bureau Of Investigation on 25 September, 2018
Bench: Arun Mishra, Vineet Saran
ITEM NO.10 COURT NO.8 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Criminal) No(s).436/2018
KAVITA THOKAL Petitioner(s)
VERSUS
CENTRAL BUREAU OF INVESTIGATION & ANR. Respondent(s)
(With appln for stay)
Date : 25-09-2018 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Rohit Rathi,Adv.
Mr. Sameer Shrivastava,AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
No case for transfer is made out. The transfer petition is accordingly dismissed. Pending applications stand disposed of.
(Jagdish Chander) (Sarita Purohit)
Branch Officer AR-cum-PS
Signature Not Verified
Digitally signed by
SARITA PUROHIT
Date: 2018.09.25
17:26:25 IST
Reason: