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Supreme Court - Daily Orders

Kavita Thokal vs Central Bureau Of Investigation on 25 September, 2018

Bench: Arun Mishra, Vineet Saran

     ITEM NO.10                                COURT NO.8                     SECTION XVI-A

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

     Transfer Petition (Criminal) No(s).436/2018

     KAVITA THOKAL                                                             Petitioner(s)

                                                      VERSUS

     CENTRAL BUREAU OF INVESTIGATION & ANR.                                    Respondent(s)
     (With appln for stay)

     Date : 25-09-2018 This matter was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE ARUN MISHRA
                            HON'BLE MR. JUSTICE VINEET SARAN


     For Petitioner(s)                   Mr. Rohit Rathi,Adv.
                                         Mr. Sameer Shrivastava,AOR

     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

No case for transfer is made out. The transfer petition is accordingly dismissed. Pending applications stand disposed of.





                         (Jagdish Chander)                            (Sarita Purohit)
                           Branch Officer                                AR-cum-PS




Signature Not Verified

Digitally signed by
SARITA PUROHIT
Date: 2018.09.25
17:26:25 IST
Reason: