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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(3) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(3)Every person desiring to continue his registration after the expiry of five years from the date of his first registration shall submit at least one month before such expiry, to the Registrar an application for renewal of registration together with the fees prescribed in that behalf in sub-rule (4) of rule 11 within the stipulated period.