Supreme Court - Daily Orders
The Principal Commissioner Of Income ... vs M/S Sun Pharmaceuticals Industries ... on 12 March, 2021
Bench: Ashok Bhushan, Aniruddha Bose
ITEM NO.13 Court 6 (Video Conferencing) SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.3360/2021
(Arising out of impugned final judgment and order dated 25-02-2020
in TA No. 94/2020 passed by the High Court of Gujarat at Ahmedabad)
THE PRINCIPAL COMMISSIONER OF
INCOME TAX VADODARA 2 Petitioner(s)
VERSUS
M/S SUN PHARMACEUTICALS INDUSTRIES LTD. Respondent(s)
WITH
SLP(C) No. 3545/2021 (III)
Date : 12-03-2021 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. Vikramjit Banerjee, ASG
Mr. Jitin Singhal, Adv.
Mr. Bhuvan Mishra, Adv.
Ms. Preeti Rani, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Mayank Nagi, Adv.
Mr. Pulkit Verma, Adv.
Ms. Mahua Kalra, AOR
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Mr. Mayank Nagi, learned counsel for the respondent(s) accepts notice on behalf of the caveator.
Tag with SLP(C) Dy. No.20163 of 2019.
Signature Not Verified(RASHMI DHYANI) (RENU KAPOOR) Digitally signed by Dr. Mukesh Nasa Date: 2021.03.15 COURT MASTER (SH) BRANCH OFFICER 17:11:15 IST Reason: