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Supreme Court - Daily Orders

The Principal Commissioner Of Income ... vs M/S Sun Pharmaceuticals Industries ... on 12 March, 2021

Bench: Ashok Bhushan, Aniruddha Bose

      ITEM NO.13                    Court 6 (Video Conferencing)           SECTION III

                                    S U P R E M E C O U R T O F     I N D I A
                                            RECORD OF PROCEEDINGS

                          Petition(s) for Special Leave to Appeal (C) No.3360/2021

      (Arising out of impugned final judgment and order dated 25-02-2020
      in TA No. 94/2020 passed by the High Court of Gujarat at Ahmedabad)

      THE PRINCIPAL COMMISSIONER OF
      INCOME TAX VADODARA 2                                                Petitioner(s)

                                                     VERSUS

      M/S SUN PHARMACEUTICALS INDUSTRIES LTD.                            Respondent(s)

      WITH
      SLP(C) No. 3545/2021 (III)

      Date : 12-03-2021 These petitions were called on for hearing today.

      CORAM :                 HON'BLE MR. JUSTICE ASHOK BHUSHAN
                              HON'BLE MR. JUSTICE ANIRUDDHA BOSE


      For Petitioner(s)                 Mr. Vikramjit Banerjee, ASG
                                        Mr. Jitin Singhal, Adv.
                                        Mr. Bhuvan Mishra, Adv.
                                        Ms. Preeti Rani, Adv.
                                        Mrs. Anil Katiyar, AOR

      For Respondent(s)                 Mr. Mayank Nagi, Adv.
                                        Mr. Pulkit Verma, Adv.
                                        Ms. Mahua Kalra, AOR


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Issue notice.

Mr. Mayank Nagi, learned counsel for the respondent(s) accepts notice on behalf of the caveator.

Tag with SLP(C) Dy. No.20163 of 2019.

Signature Not Verified

(RASHMI DHYANI) (RENU KAPOOR) Digitally signed by Dr. Mukesh Nasa Date: 2021.03.15 COURT MASTER (SH) BRANCH OFFICER 17:11:15 IST Reason: