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State of Uttar Pradesh - Section

Section 1 in U.P. Kshettra Panchayats (Conduct of Proceedings) Rules, 1962

1. Short title.

- These rules may be called the Uttar Pradesh [Kshettra Panchayats] [Vide Notification No. 4772-A/33-25-R-61, dated 14th November, 1962.] (Conduct of Proceedings) Rules, 1962.