Delhi High Court - Orders
Indira Gandhi National Centre For Arts ... vs Chander Mohan Sharma on 19 July, 2022
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~12 & 13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14789/2021 & CM APPL. 46579/2021
INDIRA GANDHI NATIONAL CENTRE FOR ARTS (IGNCA)
..... Petitioner
Through: Mr. Abhinash K. Mishra, Advocate.
versus
CHANDER MOHAN SHARMA
..... Respondent
Through: Mr. Jawahar Raja with Ms. L.
Gangmei and Ms. Meghna De and
Ms. Varhsa Sharma, Advocates.
+ W.P.(C) 4287/2019 & CM APPL. 19115/2019
M/S INDIRA GANDHI NATIONAL CENTRE FOR ARTS
(IGNCA) ..... Petitioner
Through: Mr. Abhinash K. Mishra, Advocate.
versus
SH. CHANDER MOHAN SHARMA ..... Respondent
Through: Mr. Jawahar Raja with Ms. L.
Gangmei and Ms. Meghna De and
Ms. Varhsa Sharma, Advocates.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 19.07.2022 Learned counsel for the petitioner seeks some more time to file rejoinder.
Let the same be filed within two weeks. List on 02nd September, 2022.
DINESH KUMAR SHARMA, J JULY 19, 2022/st Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:20.07.2022 16:39:32