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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Jharkhand - Subsection

Section 49(vi) in The Jharkhand Agricultural Produce Markets Rules, 2000

(vi)A voter shall then place a mark against the name of the candidate for whom he wishes to vote, fold it up and deposit it in ballot box placed before the President. If a voter is unable to do so the President may mark the voting paper according to the voter's directions, and deposit it in the ballot box.