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State of Uttar Pradesh - Section

Section 84C in U.P. Zamindari Abolition and Land Reforms Rules, 1952

84C. [ [Added by Notification No. 9959/I-A-1051-1956, dated 29.11.1956.]

In this Chapter the term "bond" or "bonds" shall, unless the subject or the context indicates otherwise, include a stock certificate or stock certificates, as the case may be.]