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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Odisha - Subsection

Section 77(3) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(3)The interior surface of the lining of the well shall be rendered impervious for a depth of not less than 1.8 metres measured from the level of the ground immediately adjoining the well head.