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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Uttar Pradesh - Subsection

Section 73(1)(c) in U.P. Revenue Code, 2006

(c)in proceeding before the Board or the High Court, by the separate Standing Counsels (Revenue) of Lucknow or Allahabad, as the case may be.