Central Administrative Tribunal - Delhi
Manoj Kumar vs M/O Railways on 1 May, 2023
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Item No. 04 C-2 O.A. No.954/2023
CENTRAL ADMINISTRATIVE TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
O.A. No.954/2023
M.A. No.1181/2023
M.A. No.1182/2023
This the 01st Day of May, 2023
Hon'ble Mr. R.N. Singh, Member (J)
Hon'ble Mr. Tarun Shridhar, Member (A)
Manoj Kumar S/o Late Shri Raj Singh,
R/o Village Shahpur Klan,
District Bulandshar,
Utter Pradesh-202141.
...Applicant
(By Advocate:- Mr. Dwarka Sawale)
Versus
1. Union of India Through Manager,
The Division Railway Manager (DRM)
Northern Railway office New Delhi-110055.
State Entry Road Delhi 110055.
2. Coaching Depo officer,(CDO)
Anad Vihar Terminal Northern Railway
New Delhi-110092.
...Respondents
(By Advocate:- Mr. Acharya Santosh Prasad Chaurasiya)
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Item No. 04 C-2 O.A. No.954/2023
ORDER (ORAL)
Hon'ble Mr. R. N. Singh, Member (J) :
After arguing for some time, learned counsel for the applicant seeks permission of this Tribunal to withdraw the captioned OA and MAs with liberty to the applicant in accordance with law.
2. Permission is granted. Accordingly, the OA and the MAs stand dismissed as withdrawn with liberty to the applicant in accordance with law.
There shall be no order as to costs.
(Tarun Shridhar) (R.N. Singh) Member (A) Member(J) /Yaksh/