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State of Rajasthan - Section

Section 48 in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

48. Half Pay Leave.

(1)An employee shall be entitled to half pay leave of 20 days in respect of each completed year of service
(2)The leave under clause (1) may be granted on medical certificate or on private affairs.