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State of Rajasthan - Section

Section 2 in The Rajasthan Revenue Courts Manual, 1956

2. Attendance Register.

- The Reader or the Superintendent of every court, shall maintain an attendance register of the staff and shall put it every day before the Presiding Officer "in case of Tehsildars, Assistant Collectors and Sub-divisional Officers for signatures within half an hour of the Office time. In case of other Officers it shall be put up by the Superintendent every week before the Presiding Officer for signatures".