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State of Bihar - Section

Section 12 in Boatmen's Co-operative Society duly registered under Bihar and Orissa Co-operative Societies Act, 1935

12.

The Boatmen's Co-operative Society, who fulfils above all terms and conditions and gets the settlement of public ferry shall have to imperatively, provide all necessary facilities and securities to the passengers like jetty, waiting hall, lavatory, drinking water etc.