Karnataka High Court
Abdur Rahman vs Smt. Atifa Begum on 23 July, 2014
Author: Dilip B.Bhosale
Bench: Dilip B Bhosale
1
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 23rd DAY OF JULY 2014
BEFORE
THE HON'BLE MR. JUSTICE DILIP B BHOSALE
WRIT PETITION NO.48861/2013 (GM-CPC)
BETWEEN:
1. ABDUR RAHMAN
S/O MOHD. ABDULLA(LATE)
AGED ABOUT 55 YEARS
R/A NO.18/154
BSA ROAD
BANGALORE-560001
2. ABDUL RAHEEM
S/O LATE MOHD. ABDULLA
AGED ABOUT 52 YEARS
R/A NO.126
II FLOOR, SEPPINGS ROAD
BANGALORE-560001
3. M A LATHEEF KHAN
H/O DECEASED FOUZIA BEGUM
AGED ABOUT 60 YEARS,
4. L SAMEENA BANU
D/O DECEASED FOUZIA BEGUM
AGED ABOUT 35 YEARS
5. L NAZIMA BEGUM
D/O DECEASED FOUZIA BEGUM
AGED ABOUT 32 YEARS
2
6. SMT TAHIRA BEGUM
D/O DECEASED FOUZIA BEGUM
AGED ABOUT 28 YEARS
7. NAUMAN LATHEEF
S/O DECEASED FOUZIA BEGUM
AGED ABOUT 24 YEARS
ALL ARE R/AT NO.75/3,
MAKAN ROAD, BANGALORE-560 001.
8. SMT AMATUL MAQEET
D/O MOHAMMED ABDULLA
W/O SRI ABDUR REHMAN DELVI
AGED ABOUT 60 YEARS
R/A NO.110
NAGAPPA BLOCK
MALLESWARAM
BANGALORE-560003
... PETITIONERS
(By Sri. ILYAS HUSSAIN, ADV.-ABSENT)
AND:
1. SMT. ATIFA BEGUM
D/O LATE AKBAR HUSSAIN KHALEEL
AGED ABOUT 67 YEARS
R/A NO.224 (OLD NO.115/A)
NARAYAN PILLAI STREET
CIVIL STATION, BANGALORE-1.
2. MOHAMMED AYUB
S/O LATE ABDUL ALEEM @ SAFI
AGED ABOUT 60 YEARS
R/A NO.221, NARAYAN PILLAI STREET
CIVIL STATION, BANGALORE-1.
3. MOHAMMED SHOAIB
S/O LATE ABDUL ALEEM @ SAFI
3
AGED ABOUT 52 YEARS
R/A NO.221, NARAYAN PILLAI STREET
CIVIL STATION, BANGALORE-1.
... RESPONDENTS
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE ORDER DTD.19.8.2013 ON I.A.NO.1 IN OS.4790/2007 VIDE ANNEX-K ON THE FILE OF ADDL. CITY CIVIL JUDGE BANGALORE (CCH 7).
THIS W.P. COMING ON FOR PRELIMINARY HEARING THIS DAY, THE COURT MADE THE FOLLOWING:-
PC:
None appears for the petitioners. Even on last occasion, none appeared for the petitioners. Hence, I am constrained to dismiss the writ petition for non- prosecution.
Order accordingly.
Sd/-
JUDGE Srl.