Andhra Pradesh High Court - Amravati
M/S Jyothi Quartz Surfaces vs The State Of Andhra Pradesh on 6 February, 2024
Author: R Raghunandan Rao
Bench: R Raghunandan Rao
37 to 105, 108, 110 to 274, 277, 281 to 290, 293 to 343
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No. W.P. No.29987 of 2023 along with
W.A.Nos.1043, 1062, 1069, 1077, 1071, 1084, 1085, 1086, 1087, 1088, 1089,
1090, 1091, 1092, 1093, 1094, 1095, 1096, 1097, 1098, 1099, 1100, 1101,
1102, 1103, 1104, 1105, 1106, 1107, 1108, 1109, 1110, 1111, 1112, 1113,
1114, 1115, 1116, 1117, 1118, 1119, 1120, 1121, 1122, 1123, 1124, 1125,
1126, 1135, 1136, 1145, 1146, 1147, 1148, 1154, 1156, 1235, 1236, 1237,
1238, 1239, 1242, 1243, 1244, 1245, 1246, 1247, 1248, 1275 of 2023;
W.P.Nos.29665, 29672, 30666, 30668, 30768, 31043, 31065, 31104, 31106,
31116, 31118, 31153, 31157, 31170, 31172, 31173, 31207, 31215, 31938,
32024, 32026, 32036, 32043, 32047, 32048, 32204, 32205, 32261, 32276,
32279, 32280, 32288, 32293, 32309, 32316, 32317, 32318, 32320, 32321,
32324, 32327, 32329, 32349, 32458, 32478, 32524, 32533, 32561, 32660,
32834, 32871, 32888, 32891, 32900, 32903, 32912, 32946, 32988, 32990,
32994, 32995, 32996, 33120, 33121, 33129, 33132, 33133, 33137, 33144,
33147, 33151, 33173, 33206, 33418, 33420, 33425, 33557, 33558, 33644,
33728, 33729, 33745, 33764 of 2023; W.A. Nos.16, 20, 23 of 2024;
W.P.Nos.179, 180, 182, 183, 184, 185, 329, 391, 500, 586, 594, 680, 797, 798,
810, 811, 816, 818, 819, 824, 870, 877, 947, 988, 997, 1099, 1123, 1125,
1421, 1437, 1448, 1490, 1505, 1524, 1532, 1612, 1623, 1625, 1680, 1682,
1776, 1781, 1782, 1783, 1784, 1786, 1791, 1793, 1800, 1813, 1818, 1819,
1865, 1873, 1874, 1908, 1910, 1919, 1921, 1981, 2002, 2006, 2071, 2087,
2158, 2165, 2183, 2200, 2204, 2205, 2207, 2209, 2210, 2211, 2213, 2214,
2215, 2216, 2225, 2264, 2281, 2326, 2361, 2365, 2366, 2368, 2369, 2379,
2382, 2383, 2400, 2401, 2433, 2476, 2479, 2481, 2530, 2551, 2552, 2553,
2554, 2556, 2557, 2559, 2560, 2562, 2563, 2565, 2568, 2569, 2571, 2572,
2573, 2626, 2644, 2674, 2676, 2677, 2682, 2686, 2697, 2699, 2700, 2702,
2720, 2721, 2724, 2727, 2729, 2731, 2733, 2736, 2741, 2748, 2749, 2752,
2755, 2757, 2763, 2812 & 2820 of 2024;
PROCEEDINGS SHEET
Sl. DATE OFFICE
ORDER
No NOTE 03. 06.02.2024 Mr. Sricharan Telaprolu, Mr. Challa
Gunaranjan, OMR Law Firm, Mr. B. Somasekhar, Mr. C. Panini Somayaji, Mr. K. Prasanna Kumar, Mr. S.V.S.S. Siva Ram, Mr. S. Vivek Chandrasekhar, Mr. M. Santosh Reddy, learned counsels, appear for the writ petitioners.
Learned Government Pleader for Energy appears for the State.
Mr. Metta Chandrasekhar Rao, learned Standing Counsel, appears for A.P.E.P.D.C.L. 2 Learned counsel for the writ petitioners state that they have received the counter-affidavits in some of the matters only recently and need time to go through the same.
List on 05.03.2024.
Interim orders granted earlier shall continue to operate till the next date of hearing.
DHIRAJ SINGH THAKUR, CJ R. RAGHUNANDAN RAO, J Vjl 3