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[Cites 0, Cited by 0] [Section 152(6)] [Section 152] [Entire Act]

State of West Bengal - Subsection

Section 152(6)(b) in West Bengal Co-operative Societies Rules, 2011

(b)[ * * *] [[Omitted by Serial No. (26)(b) of the Notification No. 3857-Co-op./ H/2R-09/2012, dated 26th December, 2012, w.e.f. 1.2.2013, earlier which was as follows :