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[Cites 0, Cited by 0] [Section 2(21)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(21)(c) in The Gujarat Municipalities Act, 1963

(c)debentures or other securities for money issued by or on behalf of any local authority in exercise of powers conferred by a Central Act or an Act of the Legislature of a State, or