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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Punjab - Subsection

Section 44(2)(ii) in Punjab Jail Manual, 1996

(ii)As far as possible non-official Visitors should be appointed from amongst the M.L.As., Ex.M.L.As. or other social workers of repute in the District in which the jail is situated.